Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1060] [Entire Act] Bengal Presidency - Subsection Section 1060(e) in Police Regulations, Bengal , 1943 (e)Rewards should be paid as soon as possible after the order of the Court of first instance is confirmed, or if no appeal has been preferred, after the period allowed for appeal has expired.
