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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(25)(i) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(i)any temple, math, mosque, church or other place by whatever name known, which is dedicated to, or for the benefit of, or used as of right by, any community or section thereof as a place of public religious worship;