Madhya Pradesh High Court
Raja Gupta vs The State Of Madhya Pradesh on 5 December, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 6390 of 2022 (RAJA GUPTA Vs THE STATE OF MADHYA PRADESH) Dated : 05-12-2022 List this matter alongwith M.Cr.C. No. 42902/2022.
(SUNITA YADAV) JUDGE Prachi PRACHI MISHRA 2022.12.06 10:31:10 +05'30'