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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2)(f) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(f)[ Omitted] [Clause (f) deleted vide NO. GSR-206/PA-23/61/S-43/Amd. (8)/64, dated the 3red September, 1964.]