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Union of India - Section

Section 291 in The Cantonments Act, 2006

291. Traffic rule of the road

.-Whoever in driving, leading or propelling a vehicle along a street fails, except in a case of actual necessity,-
(a)to keep to the left when passing a vehicle coming from the opposite direction; or
(b)to keep to the right when passing a vehicle going in the same direction as himself, shall be punishable with fine which may extend to five hundred rupees.
Prevention of fire, etc.