Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act] NCT Delhi - Subsection Section 56(2)(b) in The Delhi Rent Control Act, 1958 (b)the form and manner in which an application for deposit or rent may be made and the particulars which it may contain;