Gujarat High Court
Mohmad Said Alias Baba Primus S/O Abdul ... vs State Of Gujarat on 17 December, 2020
Author: Sonia Gokani
Bench: Sonia Gokani
C/SCA/11062/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11062 of 2020
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MOHMAD SAID ALIAS BABA PRIMUS S/O ABDUL HAKIM SHAIKH
(PRIMUSVALA)
Versus
STATE OF GUJARAT
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Appearance:
K T BELADIYA(9101) for the Petitioner(s) No. 1
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
RULE SERVED(64) for the Respondent(s) No. 2,3
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CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
Date : 17/12/2020
ORAL ORDER
The Court has heard learned advocate Mr. K.T. Beladiya for the petitioner.
Mr. Utkarsh Sharma, learned AGP has made a request to tag Special Civil Application No.11431 of 2020.
Stand over to 21.12.2020.
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