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Union of India - Section

Section 140 in The Aircraft Rules, 1937

140. [ Minimum requirements to be complied with by the operators. [Substituted by G.S.R. 1202, dated 23.7.1976. ]

- All aircraft owners and operators shall comply with the engineering, inspection and manual requirements contained in Part XIII-A and with the safety requirements in respect of air routes, aircraft and air-crew, as may be specified by the Director--General.]