Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(2)In case option from any member is not received by the Examiner within the time specified in sub-rule (1) the member shall be deemed to have elected to drawn pay in the new pay scales with effect from.