Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Inter Ikea Systems Bv vs Br Retail India Private Limited And Anr on 19 December, 2022

Author: C.Hari Shankar

Bench: C. Hari Shankar

                   $~24
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 882/2022 & I.A. 21624/2022, I.A. 21625/2022,
                          I.A. 21626/2022, I.A. 21627/2022, I.A. 21628/2022

                          INTER IKEA SYSTEMS BV                       ..... Plaintiff
                                        Through: Ms. Shwetasree Majumdar, Ms.
                                        Archita Nigam and Ms. Pakhi Rai, Advs.

                                           versus

                          BR RETAIL INDIA PRIVATE LIMITED AND ANR.
                                                                ..... Defendants
                                        Through: Mr. Rohan Rohatgi, Adv.

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                           ORDER

% 19.12.2022 As Mr. Rohan Rohatgi who appears for defendants seeks that the matter may be re-notify tomorrow, accordingly re-notify on 20th December 2022.

C.HARI SHANKAR, J DECEMBER 19, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.12.2022 14:42:03