Delhi High Court - Orders
Inter Ikea Systems Bv vs Br Retail India Private Limited And Anr on 19 December, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 882/2022 & I.A. 21624/2022, I.A. 21625/2022,
I.A. 21626/2022, I.A. 21627/2022, I.A. 21628/2022
INTER IKEA SYSTEMS BV ..... Plaintiff
Through: Ms. Shwetasree Majumdar, Ms.
Archita Nigam and Ms. Pakhi Rai, Advs.
versus
BR RETAIL INDIA PRIVATE LIMITED AND ANR.
..... Defendants
Through: Mr. Rohan Rohatgi, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 19.12.2022 As Mr. Rohan Rohatgi who appears for defendants seeks that the matter may be re-notify tomorrow, accordingly re-notify on 20th December 2022.
C.HARI SHANKAR, J DECEMBER 19, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.12.2022 14:42:03