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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

Nagpur Province - Subsection

Section 132(1)(f) in The City of Nagpur Corporation Act, 1948

(f)any exemption granted from payment of the [general tax] [This words substituted for the words 'property tax', by Maharashtra 13 of 1992, Section 21(b).]; and