Bombay High Court
Actis Consumer Grooming Products ... vs Rakesh Malhotra And Ors on 22 February, 2022
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
pvr 1crr-40-22=carbpl306-20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COURT RECEIVER'S REPORT NO.40 OF 2022
IN
COMM. ARBITRATION PETITION (L) NO.306 OF 2020
Actis Consumer Grooming Products Ltd. ..Petitioner
Vs.
Rakesh Malhotra & Ors. ..Respondents
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Ms.Anusha Jacob with Mitansh Shah i/b. AZB & Partners, for the Petitioner.
Mr.Tushad Cooper, Senior Advocate with Mr.Ativ Patel with Mr.Darshit Dave
and Mr.Harshad Vyas i/b. Avp Partners, FOR Respondent Nos.4,5,6 AND 7.
Mr.D.N.Kher, Court Receiver present.
CORAM : G.S. KULKARNI, J.
DATE : FEBRUARY 22, 2022. P.C.:
1. The proceedings need to be moved before the appropriate Bench.
[G.S. KULKARNI, J.] Digitally signed by PRASHANT PRASHANT VILAS RANE VILAS Date:
RANE 2022.02.23 19:17:00 +0530 1/1