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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(4)(x) in The Goa Lokayukta Act, 2011

(x)a person in the service or pay of a local authority, University, Statutory Body or Corporation, Society, Government Company, or other institution as is referred to in sub-clauses (iii) to (ix);