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State of Madhya Pradesh - Section

Section 18 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

18. Annual statement of game.

- The Chief Conservator of Forests shall, at the end of each year, compile from an annual statement to be submitted to him by the Conservator of Forests, a statement showing the number and kind of protected game killed by permit-holders.