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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(2)(xii) in The Gujarat Technological University Act, 2007

(xii)the manner and conditions for constitutions of insurance, pensions and provident funds and such other schemes for the benefits of officers, teachers, and employees of the University;