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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in The Rajasthan Municipalities (Class IV Service) Rules, 1964

(4)The seniority of a person appointed after 17-10-59 shall be lower than those appointed earlier and shall be adjudged from the date of their appointment in the Board under these rules irrespective of the salary drawn by him at the time of his appointment.]