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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(7) in Statutes of the Homoeopathy University, Jaipur, 2011

(7)The Chairman at any meeting may, at his discretion, adopt the procedure prescribed for discussion of matters at meetings of the Board of Management, in so far as he thinks fit. All decisions taken in the meeting shall be recorded.