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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2) in West Bengal College Service Commission Act, 2012

(2)Necessary qualification for participating in State Eligibility Test shall be provided, with prior approval of the State Government, by regulations. The standard of such eligibility test shall be at par with the standard of Eligibility test at National level held by the University Grants Commission.