Bombay High Court
Pranav Sadashiv Lad vs Caste Certificate Scrutiny Committee ... on 8 December, 2022
Author: Sharmila U. Deshmukh
Bench: Nitin W. Sambre, Sharmila U. Deshmukh
rsk 1 14-WP-12713-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.12713 OF 2022
Pranav Sadashiv Lad ...Petitioner
Vs.
Caste Certificate Scrutiny Committee through
Secretary and Ors. ...Respondents
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Mr. Arjun Kadam for the Petitioner.
Mr. N. K. Rajpurohit, Assistant Government Pleader for Respondent Nos.1
to 3-State.
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CORAM : NITIN W. SAMBRE &
SHARMILA U. DESHMUKH, JJ.
DATED : 8 DECEMBER 2022.
P. C. :
Learned Assistant Government Pleader waives service for Digitally signed by RAJESHWARI RAJESHWARI SUBODH Respondent Nos.1 to 3 and assures that on the next date of hearing original SUBODH KARVE KARVE Date:
2022.12.12 10:28:15 +0530 record shall be produced for perusal of this Court.
2. Learned counsel for the Petitioner assures that appropriate copies of the petition would be served during the course of the day.
3. Stand over to 19/1/2023.
(SHARMILA U. DESHMUKH, J.) ( NITIN W. SAMBRE, J.)