Calcutta High Court
Shyam Sunder Saraogi vs The Oriental Insurance Co.Ltd on 16 January, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP 3522/1993
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHYAM SUNDER SARAOGI Plaintiff/Petitioner/Applicant
Versus
THE ORIENTAL INSURANCE CO.LTD. Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA Date : 16th January, 2014.
THE COURT: None appears even on the second call and after this matter was posted in the warning list published at least on January 10, 2014, January 13, 2014 and January 15, 2014. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) tk