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State of Uttar Pradesh - Section

Section 123 in U.P. Revenue Code Rules, 2016

123. Procedure on the disapproval by Sub-Divisional officer (Section 125) Attestation by the revenue Officer (Section 97 of 125).

- Where the proposal of the Samiti has been disapproved by the Sub-Divisional Officer, the Samiti shall take steps for fresh allotment in accordance with the provisions of the Code and these rules.