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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(vii) in The Inland Waterways Authority Of India Rules, 1986

(vii)discharge such specific duties or assignments in respect of arty matters connected with the affairs of the Authority as the Central Government may consider fit to entrust to him;