Section 20(3)(iv) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(3)(iv) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(iv)to give its views and to make recommendations to the Executive Council on any financial question affecting the University either on its own initiative or on reference from the Executive Council or the Vice- Chancellor.

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State of Punjab - Subsection

Section 20(3)(iv) in The Rajiv Gandhi National University of Law, Punjab Act, 2006