Section 15 in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008
15. Power to prescribe monthly returns.
- Every dealer (only producers and wholesalers) shall furnish by the- 7th of each following month to the licensing authority and to State Government a return in respect of essential commodities stored and sold by him during a month in the pro forma as specified in the Schedule-III.
