Section 13(5)(ii) in Telangana Universities Act, 1991
(ii)if such interpretation was given otherwise than at a meeting of the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.], the appeal shall be forwarded to the Chancellor through the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No. 13 of 1995.].