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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Telangana - Subsection

Section 94(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)Where printer for paper trail is used, after the entries made in the result sheet are announced, any candidate, or in his absence, his election agent or any of his counting agents may apply in writing to the returning Officer to count the printed paper slips in the drop box of the printer in respect of any polling station or polling stations.