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[Cites 0, Cited by 0] [Section 313(2)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(2)(i) in Government of India Act, 1935

(i)the said authority does not, save as expressly provided in the provisions of this Act for the time being in force, extend in any Province to matters with respect to which the Provincial Legislature has power to make laws;