Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62C] [Entire Act] State of Jharkhand - Subsection Section 62C(6) in Bihar Factories Rules, 1950 (6)Safety Committee shall have the right to:-(a)ask for necessary information concerning health and safety of the workers,(b)Seek any relevant information concerning health and safety of the workers.