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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(g) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(g)the reception, care, treatment, maintenance, protection, training, welfare, instruction, control and discipline of inmates in recognised homes;