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State of Andhra Pradesh - Section

Section 42 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

42. Identification of a Purdahnashin woman deponent:

- Where the deponent is purdahnashin woman and has not appeared unveiled before whom the affidavit is made, she shall be identified by a person known to him and such person shall at the foot of the affidavit certify that the deponent was identified by him and shall sign his name giving his name and address.