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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(5) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

(5)Any dispute as the amount of the sum which is to be paid as compensation in respect of such a notification shall be determined in accordance with the provisions of Section 26.Miscellaneous