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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(p) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(p)extend full co-operation to the Authority for any mass awareness programmes that the Authoritymay undertake to sensitize Aadhaar number holders about the nature of data being used inauthentication, the scope of misuse as well as steps to protect against such misuse or fraud