Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 289] [Entire Act] NCT Delhi - Section Section 39 in The Delhi Rent Control Act, 1958 39. Second Appeal. - [Rep. by Act 57 of 1988, sec. 17 (w.e.f. 1-12-1988).]
