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State of Assam - Section

Section 167 in Instructions Relating to Liquor

167. Indent for European stores.

- The Excise Commissioner is required to submit to the Secretariat his indent for all instruments required from England. The Secretariat will submit it to the Director General of Stores, India Office, London.The stock of all instruments is maintained in the office of the Special Superintendent of Excise, Assam at Gauhati. Application of the supply of instruments should be made by District Officers to the Excise Commissioner, who will issue instructions to the Deputy Commissioner of Excise to arrange for the supply of the instruments required lo the district Excise offices, ordinarily in the course of bis tours, due regard being paid to Instruction 42 above.