Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 275] [Entire Act]

NCT Delhi - Subsection

Section 275(a) in The New Delhi Municipal Council Act, 1994

(a)require the owner or other person having the control of any private latrine or urinal not to put the same to public use; or