Patna High Court - Orders
Krishna Prasad vs Smt.Urmila Devi & Ors on 28 September, 2011
Bench: Chief Justice, Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1340 of 2011
In
Civil Writ Jurisdiction Case No. 13925 of 2010
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1. Krishna Prasad S/O Late Bal Govind Prasad R/O Mohalla Amber, Town
And Police Station and Post Office Biharsharif, District Nalanda, At Present
Resident 0f Mouza Patalpur, Police Station Bihar ( Presently Manpur ), P.O.
Patalpura, District - Nalanda
.... .... Appellant/s
Versus
1. Smt.Urmila Devi W/O Sri Ram Kishore Singh @ Chhote Singh R/O
Mohalla Andar Quila, Garhpar, Police Station and Town and
P.O.Biharsharif, District - Nalanda
2. Sri Dinesh Prasad S/O Sri Mathura Mahto R/O Mouza Dashrathpur,
Police Station Giriyak At Present Residient Of Mohalla Andar Quila
Garhpar, Police Station and Town and Post Office Biharsharif, Distt.
Nalanda
3. Muneshwari Devi D/O Sri Maghura Mahto, W/O Shri Mauzi Mahto R/O
Mauza Dashrathpur, Police Station Giriyak At Present Of Mohalla Andar
Quila Garhpar, Police Station and Town and Dost Office Biharsharif
District Nalanda
4. Harihar Mahto S/O Sri Jagdish Matho @ Jagdish Mahto. R/O Mohalla
Andar Quila Garhpar, Police Station and Town And Post Office Biharsharif,
District Nalanda
5. Mostt. Sudama Devi W/O Sri Karu Mahto R/O Mohalla Andar Quila
Garhpar, Police Station And Town and District Biharsharif, Distt. Nalanda
6. Mdm Mustafa Ahsan S/O Late Ahsan Mian R/O Mohalla Barishaikhana,
Town and P.O. & Police Station Biharsharidf, District Nalanda
7. Smt. Renu Sinha W/O Satish Kumar Sinha R/O Mouza Katholi At
Present Resident Of Mohalla Mai, Khandar Near Lal Pokhar, P.O. & Police
Station and Town Biharsharif District - Nalanda
8. Anita Saxena D/O Nand Kishore Prasad Advocate R/O Mohalla
Kamruddin, Town & Police Station and Post Office Biharsharif, District
Nalanda
9. Smt. Sunita Kumari W/O Sri Ashish Ranjan, D/O Sri Nand Kishore
Patna High Court LPA No.1340 of 2011 (3) dt.28-09-2011
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Prasad, Advocate R/O Mouza Dhurgaor, Police Station & Post Office
Biharsharif, District Nalanda
10. Shashi Bhushan Prasad S/O Sri Ram Lakhan Prasad R/O Mauza
Katarpur, Police Station and Post Office Katisarai, District Nalanda
11. Bishundeo Prasad S/O Late Munshi Mahto R/O Mauza Bind, Police
Station & Post Office Bind, District Nalanda
12. Manju Kumari W/O Prabhakar Kumar R/Io Mauza Bind Police Station
and Post Office, Bind Distt. Nalanda
13. Nilam Kumar Minor S/O Prabhakar Kumar R/Io Mauza Bind Police
Station and Post Office, Bind Distt. Nalanda
14. Smt. Rekha Prasad W/O Sri Maurari Prasad R/O Mohalla Jaitpur, Police
Station and Post Office Bind, District Nalanda
15. Anju Sinha W/O Sri Mukesh Prasad Sinha R/O Mohala Jaitipur, Police
Station & Post Office Bind, District Nalanda
16. Pushpa Kumari W/O Sri Mithilesh Kumar R/O Mauza Kathauli, Police
Station and Office Rahui, Distt. Nalanda
17. Smt. Kaushiya Devi W/O Sri Amarnath Prasad R/O Mauza Kathauli,
Police Station and Post Office Rahui, District - Nalanda
18. Smt. Kaushalya Devi W/O Sri Ramdeo Prasad R/O Mauza Kathauli,
Police Station and Post Office Rahui, District - Nalanda
19. Smt. Shanti Devi W/O Sri Sidheshwar Prasad R/O Mauza Sonasa,
Police Statio and Post Office Rahul, District - Nalanda
20. Mridula Sinha W/O Sri Nagendra Prasad Sinha R/O Mohalla
Mahmatpur, Police Station and Post Office Rahul, District Nalanda
21. Bachchi Chaudhary W/O Bishondeo Chaudhary R/O Mohalla -
Husainpur, Police Station and Post Office Rahui, Distt. Nalanda
22. Manju Devi W/O Sri Parmanand Prasad R/O Mohalla Basanpur, Police
Station and Post Office Rahui, District Nalanda
23. Muneshwari Sinha W/O Sri Ram Singh R/O Mohalla Punha, Police
Station And Post Office Rahui, District Nalanda
24. Smt. Anju Prasad W/O Sri Indra Bhushan Prasad R/O Mohalla Lodipur
Police Station - and Post Office Silaw, Distt. Nalanda
25. Ram Naresh Prasad Singh S/O Late Lala Prasad Singh R/O Mauza
Itaura, Police Station and Post Office Manpur, District Nalanda
26. Shaila Kumar W/O Sri Kamta Prasad R/O Mohalla Dariyapur, Police
Patna High Court LPA No.1340 of 2011 (3) dt.28-09-2011
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Station and Post Office Manpur, District - Nalanda
27. Urmila Devi W/O Ram Chalitar Prasad R/O Mohalla Bhojpur, Police
Station & Post Office Manpur, District Nalanda
28. Shailendri Devi W/O Sri Yugal Kishore Prasad Sinha R/O Mauza, Gosh
Nagar, Police Station and Post Office Sarmara, District Nalanda
29. Banarsi Prasad S/O Late Dukhi Prasad R/O Mauza Pon Kasturipar,
Police Station and Post Office Sheikhpura Munsafi Sheikhpura, District -
Sheikhpura
30. Shailendra Kumari S/O Sri Late Prasad R/O Mohalla Andi, Police
Station and Post Office, Asthawa, District - Nalanda
31. Smt. Lakshmi Devi D/O Late Budhan Pandit R/O Mohalla Asarganj,
Police Station and Post Office Asarganj, Munsafi Munger, Distt. Munger
32. Archana Kumari W/O Sri Mithilesh Kumar R/O Mohalla Rajaura,
Police Station and Post Office Barbigha, Munsafi Munger, Distt. Munger
33. Rita Devi @ Soni W/O Sri Kumar Anil Bihari R/O Mohalla Shashtri
Nagar, Near Swarnchil Mandir, Police Station and Post Office Sonsa,
Giridih, Distt. Giridih
34. Alpana Kumari W/O Sri Arbind Kumar R/O Village Goshnagar, Police
Station Sarmera, Distt. Nalanda
35. Ramchandra Prasad S/O Late Munshi Mahto R/O Village Chhabila
Tila, Police Station - Barbigha, District Sheikhpura
36. Braj Nandan Prasad S/O Late Jadeo Mahto R/O Village Auri, Police
Station Asthawa, District Nalanda
37. Smt. Sudha Sinha W/O Sri Daya Shankar Prasad R/O Village Ushri,
Police Station Pathri Barawa, District - Nawada
38. Ram Krishna Prasad S/O Late Prashadi Prasad R/O Village Baahrog,
Police Station Bind, Post Office, Bind, District - Nalanda
39. Smt. Shanti Devi W/O Sri Lakhan Prasad R/O Village Koraua, Post
Office, Police Station Sarmera, Distt. Nalanda
40. Pratima Devi W/O Pamanand Prasad R/O Village Puraha, Post Office
Punaha, Police Station Rahui, District Nalanda
41. Gajendra Kumar S/O Sri Rama Sinha R/O Village Punaha, Post Office
Punaha, Police Station Rahui, District Nalanda
42. Shakuntala Sinha W/O Yadunandan Sinha R/O Village Gosh Nagar,
P.O. Gosh Nagar, P.S. Sarmera, District Nalanda
Patna High Court LPA No.1340 of 2011 (3) dt.28-09-2011
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43. Srikant Prasad S/O Sri Nand Kumar Sinha R/O Village Akbarpur,
Police Station and Post Office Ashthawa, Distt. Nalanda
44. Shashikant Prasad S/O Sri Nand Kumar Sinha R/O Village Akbarpur,
Police Station and Post Office Asthawa, Distt. Nalanda
45. Jawahar Prasad S/O Sri Lakshmi Prasad R/O Village - Mubarakpur Post
Office, Mubarakpur, Police Station Harnaut, District Nalanda
46. Sheo Nandan Prasad S/O Late Bal Govind Pd. R/O Mohalla Amber
Town, Police Station & Post Office Biharsharif, At Present Resident Of
Mauza, Patalpura, Police Station Biharsharif, ( Presently Manpur ) Post
Office Patalpur, Distt. Nalanda
47. Parmanand Prasad S/O Late Bal Govind Pd. R/O Mohalla Amber
Town, Police Station & Post Office Biharsharif, At Present Resident of
Mauza, Patalpura, Police Station Biharsharif, ( Presently Manpur ) Post
Office Patalpur, Distt. Nalanda
48. Ram Shankar Prasad S/O Late Bal Govind Pd. R/O Mohalla Amber
Town, Police Station & Post Office Biharsharif, At Present Resident of
Mauza, Patalpura, Police Station Biharsharif, ( Presently Manpur ) Post
Office Patalpur, Distt. Nalanda
49. Mostt. Jagat Rani Devi D/O Late Bal Govind Prasad And W/O Late
Maheshwari Prasad R/O Mohalla Amber, Town Police Station & Post
Office Biharshrif District - Nalanda, At Present Resident Of Mohalla
Hirapur Near Hari Madir, Post Office And Police Station And District
Dhanbad, ( Jharkhand )
50. Smt. Uma Kumari @ Shail Sinha D/O Late Bal Govind Prasad And
W/O Awadhesh Kumar Sinha R/O Mohalla Amber, Town Police Station
And Post Office Biharsharif, District Nalanda, At Present Resident of
Village Mora Talab, Police Station Rahui, District Nalanda
51. Smt. Asha Sinha @ Babun D/O Late Bal Govind Prasad And W/O
Sachchidanand Prasad R/O Mohalla Amber, Town Police Station And Post
Office Biharsharif, Distt. Nalanda, At Present Resident Of Mohalla Akoni
Bhulya Toli, Post Office And Police Station Hazaribagh, Distt. Hazaribagh (
Jharkhand )
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Ashok Kumar Sinha
Patna High Court LPA No.1340 of 2011 (3) dt.28-09-2011
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For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 28-09-2011Feeling aggrieved by the order dated 2nd May 2011 made by the learned single Judge in above C.W.J.C. No. 13925 of 2010 arising from Title Suit No. 15 of 1996 pending before the Court of Munsif, Biharsharif, the writ petitioner has preferred this Appeal under Clause 10 of the Letters Patent.
The impugned order having been made in exercise of power of superintendence conferred by Article 227 of the Constitution the Appeal under Clause 10 of the Letters Patent should not lie. Besides, in our view the aforesaid writ petition has been filed in lieu of revision application under Section 115 C.P.C. as it stood before amendment by Act No. 46 of 1999. The entertainment of Appeal under Clause 10 of the Letters Patent against such order would defeat the purpose of the amendment of Section 115 C.P.C. Therefore, in our view the letters patent Appeal is not maintainable.
Appeal is accordingly dismissed.
(R.M. Doshit, CJ) (Birendra Prasad Verma, J) BTiwary/-