Himachal Pradesh High Court
Girdhari Lal vs . State Of Hp And Another on 10 June, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Girdhari Lal vs. State of HP and another CWP No. 4301 of 2024 .
10.06.2024 Present: Mr. Jai Ram Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Pushpender Jaswal, Additional Advocate General, for respondent No. 1-State.
Mr. Vivek Sharma, Advocate for respondent No. 2.
Notice. Mr. Pushpender Jaswal, learned Additional Advocate General and Mr. Vivek Sharma, learned Counsel, accept notice on behalf of respondent No. 1 and respondent No. 2, respectively. Reply, as prayed for, be filed within a period of six weeks. List thereafter.
(Ajay Mohan Goel) Judge June 10, 2024 (narender) ::: Downloaded on - 10/06/2024 20:30:50 :::CIS