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Bombay High Court

Anandrao G Pawar vs The Municipal Corporation Of Greater ... on 14 September, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                       905-OSWPL-20227-2023.DOC




                                                                                 Wadhwa



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                WRIT PETITION (L) NO. 20227 OF 2023


 Anandrao G Pawar                                                      ...Petitioner
       Versus
 The Municipal Corporation of Greater Mumbai
 & Ors                                                             ...Respondents


 Mr Mayur Khandeparkar, i/b.Abhijit Patil, for the Petitioner.
 Ms Pooja Yadav, for the Respondent-MCGM.
 Mr Joel Carlos, with Mrs Leena Shah, i/b Shah & Furia Associates,
      for Respondents Nos. 7 to 12.


                               CORAM      G.S. Patel &
                                          Kamal Khata, JJ.
                               DATED:     14th September 2023
 PC:-


1. Mr Khandeparkar for the Petitioners tenders a further Affidavit. It is dated 13th September 2023. This has further details of the proposed development including additional areas that are proposed to be given to each of the commercial tenants free of cost on ownership basis. A time frame for completion of the project is also provided.

2. Mr Carlos for Respondents Nos. 7 to 12 seeks time to take instructions because the individual names are mentioned with Page 1 of 2 14th September 2023 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 02:43:23 ::: 905-OSWPL-20227-2023.DOC statements of areas currently under occupation and proposed to be given to them. A response affidavit by these tenants is to be filed and served by 4th October 2023.

3. List the matter on 10th October 2023.

4. The further Affidavit of the Petitioners to be filed in the registry with corrected paging.

 (Kamal Khata, J)                                              (G. S. Patel, J)




                                   Page 2 of 2
                               14th September 2023


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