Bombay High Court
Anandrao G Pawar vs The Municipal Corporation Of Greater ... on 14 September, 2023
Author: G.S. Patel
Bench: G.S. Patel
905-OSWPL-20227-2023.DOC
Wadhwa
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 20227 OF 2023
Anandrao G Pawar ...Petitioner
Versus
The Municipal Corporation of Greater Mumbai
& Ors ...Respondents
Mr Mayur Khandeparkar, i/b.Abhijit Patil, for the Petitioner.
Ms Pooja Yadav, for the Respondent-MCGM.
Mr Joel Carlos, with Mrs Leena Shah, i/b Shah & Furia Associates,
for Respondents Nos. 7 to 12.
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 14th September 2023 PC:-
1. Mr Khandeparkar for the Petitioners tenders a further Affidavit. It is dated 13th September 2023. This has further details of the proposed development including additional areas that are proposed to be given to each of the commercial tenants free of cost on ownership basis. A time frame for completion of the project is also provided.
2. Mr Carlos for Respondents Nos. 7 to 12 seeks time to take instructions because the individual names are mentioned with Page 1 of 2 14th September 2023 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 02:43:23 ::: 905-OSWPL-20227-2023.DOC statements of areas currently under occupation and proposed to be given to them. A response affidavit by these tenants is to be filed and served by 4th October 2023.
3. List the matter on 10th October 2023.
4. The further Affidavit of the Petitioners to be filed in the registry with corrected paging.
(Kamal Khata, J) (G. S. Patel, J) Page 2 of 2 14th September 2023 ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 02:43:23 :::