Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Karnataka - Subsection Section 51(3) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012 (3)The accounts of the Authority shall be audited at least once in three years by such auditor as the State Government may appoint.
