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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Karnataka - Subsection

Section 71(2)(m) in The Karnataka Excise Act, 1965

(m)prescribing the rent payable to the Government in respect of [excise tree] [Substituted by Act 1 of 1971 w.e.f. 07.08.1970] from which toddy is drawn;