Supreme Court - Daily Orders
Subir Kumar Ghosh vs The State Of West Bengal on 23 April, 2018
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ITEM NO.18 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39648/2017
SUBIR KUMAR GHOSH & ORS. Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.54240/2018-CONDONATION OF DELAY
IN REFILING)
WITH
Diary No(s). 39642/2017 (XVI)
(FOR ADMISSION and I.R. and IA No.53758/2018-CONDONATION OF DELAY
IN REFILING)
Date : 23-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
[IN CHAMBER]
For Petitioner(s) Ms. Neha Tandon, Adv.
Mr. R.B. Phookan, Adv.
Mr. Shailesh Madiyal, AOR
For Respondent(s) Mr. Rauf Rahim, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the special leave petitions is condoned.
(SUSHIL KUMAR RAKHEJA) Signature Not Verified (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.04.24 16:59:41 IST Reason: