Himachal Pradesh High Court
Satpal vs Krishan Kumar on 31 October, 2023
RSA No.218 of 2023 31.10.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Mr. Gurinder Singh Parmar, Advocate, for the respondent.
of Record has been received. Let the matter be listed for admission after three weeks.
rt As per the report of the Registry, there is no intimation regarding the furnishing of security bonds, therefore, the necessary consequences as outlined in the order dated 19.09.2023 shall follow.
CMP No.15195 of 2023 Reply to the application be filed within a period of two weeks and rejoinder thereto, if any, be also filed within one week, thereafter.
(Rakesh Kainthla) Judge October, 31, 2023 (saurav pathania) ::: Downloaded on - 01/11/2023 20:34:42 :::CIS