Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 129 in Calcutta Improvement Act, 1911 129. Submission of abstracts of accounts to State Government. - The Board shall submit to the [State Government], at the end of each half of every financial year, an abstract of the accounts of their receipts and expenditure.
