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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(ii) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

(ii)a lump sum grant not exceeding Rs. 1,000 for the marriage of each unmarried daughter payable to parent or guardian by special sanction of Government at the time of marriage.