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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(6)such permission may also be granted to a Muthawalli or committee representing the persons or Jamath desirous of joining in a single application, however, that the application shall disclose the person on whose behalf it has been filed.