Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(i) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(i)forfeit the unaccounted timber,