Section 4(p) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
(p)"Personal Pay" means an additional pay granted to an officer or an employee;(i)to save him from a loss of his substantive pay in respect of a permanent post due to a revision of pay or to any reduction of such substantive pay, otherwise than as a disciplinary measure; OR(ii)In exceptional circumstances on other personal considerations.
