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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Bihar - Subsection

Section 88(k) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(k)vehicles and earth moving equipments are not left on a slope with the engine of such vehicles or equipment running;
(I)all earth moving equipments, vehicles or other transport equipment are operated only by such person who are adequately trained and possess such skill as are required for safe operation of such equipment, vehicle or other transport equipment.