Section 10 in The West Bengal Schools (Control of Expenditure) Act, 2005
10. Power of State Government to sanction additional post.
- The State Government may, if it considers necessary so to do, sanction additional post of teacher or non-teaching staff in a school in such manner as may be prescribed:Provided that no such additional post of teacher or non-teaching staff shall be sanctioned, unless due appropriation is made in the Budget of the State by the State Legislature in this behalf.
