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[Cites 0, Cited by 0] [Section 3J] [Entire Act]

State of Rajasthan - Subsection

Section 3J(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)The date of the commencement of the period for which a prospecting licence is granted shall be the date on which the deed is executed under sub-rule (1) and in case of renewal it shall be from the next day of expiry of original period.